Ashok Kumar Yadav vs Central Bureau Of Investigation
2018 Latest Caselaw 760 ALL

Citation : 2018 Latest Caselaw 760 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Ashok Kumar Yadav vs Central Bureau Of Investigation on 21 May, 2018

Bench: Ramesh Sinha, Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38876 of 2017
 

 
Applicant :- Ashok Kumar Yadav
 
Opposite Party :- Central Bureau Of Investigation
 
Counsel for Applicant :- Rajiv Lochan Shukla
 
Counsel for Opposite Party :- Amit Misra,G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Shri Rajiv Lochan Shukla, learned counsel for the applicant, Shri Gyan Prakash, learned counsel for C.B.I. and Shri Vikas Sahai, learned A.G.A. for the State are present.

As prayed, list in the next cause list.

(Dinesh Kumar Singh-I.,J.) (Ramesh Sinha,J.)

Order Date :- 21.5.2018

shiv

Download the LatestLaws.com Mobile App