Aman Deep Singh Bindra @ Aman ... vs State Of U.P. & Another
2018 Latest Caselaw 755 ALL

Citation : 2018 Latest Caselaw 755 ALL
Judgement Date : 21 May, 2018

Allahabad High Court

Aman Deep Singh Bindra @ Aman ... vs State Of U.P. & Another on 21 May, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 42523 of 2017
 

 
Applicant :- Aman Deep Singh Bindra @ Aman Bindra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Siddhartha Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Saumitra Dayal Singh,J.

By a detailed order of the date Application U/S 482 No. 6925 of 2018 (Amarjeet Singh Taneja Vs. State of U.P. & Another) has been dismissed. For the same reasoning, the present application is also dismissed.

Order Date :- 21.5.2018

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