Avadesh vs State Of U.P.
2018 Latest Caselaw 696 ALL

Citation : 2018 Latest Caselaw 696 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Avadesh vs State Of U.P. on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 882 of 2000
 
Appellant :- Avadesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- M.L.Syal,Km.S.K.Arya
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the appellant to press this appeal. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App