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State Of U.P. vs Bhanu Prakash Chaturvedi ...
2018 Latest Caselaw 690 ALL

Citation : 2018 Latest Caselaw 690 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
State Of U.P. vs Bhanu Prakash Chaturvedi ... on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL REVISION No. - 681 of 2005
 
Revisionist :- State Of U.P.
 
Opposite Party :- Bhanu Prakash Chaturvedi (Chaubey
 
Counsel for Revisionist :- S.B.Verma
 
Counsel for Opposite Party :- Abhaya Kumar Dixit
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Learned Additional Government Advocate is present for the revisionist. However, none appears on behalf of the respondent to press this revision.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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