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Chakradhar Mishra vs State Of Up
2018 Latest Caselaw 688 ALL

Citation : 2018 Latest Caselaw 688 ALL
Judgement Date : 19 May, 2018

Allahabad High Court
Chakradhar Mishra vs State Of Up on 19 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL REVISION No. - 604 of 2005
 
Revisionist :- Chakradhar Mishra
 
Opposite Party :- State Of Up
 
Counsel for Revisionist :- L.K Gupta,Sanjay Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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