Devi Prasad Pandey vs Ist Addl.Chief Judicial ...
2018 Latest Caselaw 674 ALL

Citation : 2018 Latest Caselaw 674 ALL
Judgement Date : 19 May, 2018

Allahabad High Court

Devi Prasad Pandey vs Ist Addl.Chief Judicial ... on 19 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- U/S 482/378/407 No. - 2850 of 2007
 
Applicant :- Devi Prasad Pandey
 
Opposite Party :- Ist Addl.Chief Judicial Magistrate,Faizabad.& 5 Ors.
 
Counsel for Applicant :- Anand Mani Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,O.N. Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the applicant to press this petition. However, learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 19.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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