Dheerendra Kumar Singh vs Provincial Co-Operative ...
2018 Latest Caselaw 489 ALL

Citation : 2018 Latest Caselaw 489 ALL
Judgement Date : 11 May, 2018

Allahabad High Court

Dheerendra Kumar Singh vs Provincial Co-Operative ... on 11 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1729 of 2018
 
Petitioner :- Dheerendra Kumar Singh
 
Respondent :- Provincial Co-Operative Federation Thru M.D. Lucknow & Anr.
 
Counsel for Petitioner :- Shishir Chandra
 
Counsel for Respondent :- Gaurav Mehrotra,Shireesh Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 17.05.2018 as fresh.

Order Date :- 11.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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