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Bhagwati Prasad (Stenographer) vs State Of U.P. Thru ...
2018 Latest Caselaw 429 ALL

Citation : 2018 Latest Caselaw 429 ALL
Judgement Date : 8 May, 2018

Allahabad High Court
Bhagwati Prasad (Stenographer) vs State Of U.P. Thru ... on 8 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6006 of 2018
 
Petitioner :- Bhagwati Prasad (Stenographer)
 
Respondent :- State Of U.P. Thru Prin.Secy.Social Welfare Deptt.Lko.& Ors.
 
Counsel for Petitioner :- Arun Kumar Singh
 
Counsel for Respondent :- C.S.C.,P.K. Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the opposite parties has filed the counter affidavit, the same is taken on record.

Learned counsel for the petitioner prays for and is granted three weeks' time to file the rejoinder affidavit.

List immediately after expiry of the aforesaid period.

Order Date :- 8.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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