Smt. Kamlesh Kumari vs State Of U.P. Thru Secy. Basic ...
2018 Latest Caselaw 418 ALL

Citation : 2018 Latest Caselaw 418 ALL
Judgement Date : 7 May, 2018

Allahabad High Court

Smt. Kamlesh Kumari vs State Of U.P. Thru Secy. Basic ... on 7 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 4393 of 2007
 
Petitioner :- Smt. Kamlesh Kumari
 
Respondent :- State Of U.P. Thru Secy. Basic Education & 3 Ors.
 
Counsel for Petitioner :- Ashutosh Singh,Ashwani Kumar Singh
 
Counsel for Respondent :- C.S.C.,A.M. Tripathi,Jyotinjay Verma,Neeraj Chaurasia,Rajendra Prasad Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioners, list this case in the week commencing 14.05.2018 for peremptory hearing.

Order Date :- 7.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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