Ram Pal Yadav vs State Of U.P.Through Its Secy. ...
2018 Latest Caselaw 321 ALL

Citation : 2018 Latest Caselaw 321 ALL
Judgement Date : 2 May, 2018

Allahabad High Court

Ram Pal Yadav vs State Of U.P.Through Its Secy. ... on 2 May, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 2666 of 2011
 
Petitioner :- Ram Pal Yadav
 
Respondent :- State Of U.P.Through Its Secy. Deptt. Of Basic Education
 
Counsel for Petitioner :- Alka Verma,Savita Jain,Upendra Prakash Pathak
 
Counsel for Respondent :- C.S.C.,Ajai Kumar,J.P.Maurya,Ramesh Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case on 10.05.2018 within first five cases.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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