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Shailendra Singh And Ors. vs U.O.I. Thru. Secy. Ministry Of ...
2018 Latest Caselaw 315 ALL

Citation : 2018 Latest Caselaw 315 ALL
Judgement Date : 2 May, 2018

Allahabad High Court
Shailendra Singh And Ors. vs U.O.I. Thru. Secy. Ministry Of ... on 2 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12657 of 2018
 
Petitioner :- Shailendra Singh And Ors.
 
Respondent :- U.O.I. Thru. Secy. Ministry Of Human Resources & Ors.
 
Counsel for Petitioner :- Ajai Kumar Singh,Bahar Ali
 
Counsel for Respondent :- C.S.C.,A.S.G.,S. Chauhan,Shivam Sharma
 

 
Hon'ble Rajesh Singh Chauhan,J.

List and connect with Writ Petition No.5064 (S/S) of 2018.

Order Date :- 2.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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