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Ram Janak Maurya And Ors. vs State Of U.P. Thru. Secy. Basic ...
2018 Latest Caselaw 1131 ALL

Citation : 2018 Latest Caselaw 1131 ALL
Judgement Date : 30 May, 2018

Allahabad High Court
Ram Janak Maurya And Ors. vs State Of U.P. Thru. Secy. Basic ... on 30 May, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 11375 of 2018
 
Petitioner :- Ram Janak Maurya And Ors.
 
Respondent :- State Of U.P. Thru. Secy. Basic Education And Ors.
 
Counsel for Petitioner :- Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Apoorva Tewari,Durga Prasad Shukla,Vindheshwari Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this case on 03.07.2018 as fresh.

Interim order, if any, to continue till the next date of listing.

Order Date :- 30.5.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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