Citation : 2018 Latest Caselaw 1126 ALL
Judgement Date : 30 May, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 6095 of 2018 Petitioner :- Mohd. Mustaq Ahmed Respondent :- State Of U.P. Thru Prin.Secy.Minority Welfare Lucknow & Ors. Counsel for Petitioner :- Manish Mathur Counsel for Respondent :- C.S.C.,Affzal Siddiqui Hon'ble Rajesh Singh Chauhan,J.
On the request of learned counsel for the petitioner, list this case on 02.07.2018.
Order Date :- 30.5.2018
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!