Javed Ahmad Khan vs Rai Bareli Development Authority ...
2018 Latest Caselaw 1025 ALL

Citation : 2018 Latest Caselaw 1025 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Javed Ahmad Khan vs Rai Bareli Development Authority ... on 28 May, 2018

Bench: Devendra Kumar Arora, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 
Case :- MISC. BENCH No. - 12612 of 2014
 
Petitioner :- Javed Ahmad Khan
 
Respondent :- Rai Bareli Development Authority Rai Bareli Thru.Secy.& Anr
 
Counsel for Petitioner :- Shafiq Mirza
 
Counsel for Respondent :- Asit Kumar Chaturvedi,Dwijendra Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Safiq Mirza, learned counsel for the petitioner is reported to be on sanctioned leave, the case is thus adjourned.

List this case on 02.07.2018.

Order Date :- 28.5.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Dr. Devendra Kumar Arora,J.]

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