Sonu vs State Of U.P.
2018 Latest Caselaw 1014 ALL

Citation : 2018 Latest Caselaw 1014 ALL
Judgement Date : 28 May, 2018

Allahabad High Court

Sonu vs State Of U.P. on 28 May, 2018

Bench: Bala Krishna Narayana, Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL APPEAL No. - 1893 of 2013
 

 
Appellant :- Sonu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ramesh Singh,Achint Ranjan Singh,Apul Misra
 
Counsel for Respondent :- Govt. Advocate,Chetan Chaterji
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Rajiv Gupta,J.

Appeal is allowed.

For detailed judgement and order, see our order of date passed in connected Criminal Appeal No. 991 of 2013.

Order Date :- 28.5.2018

Download the LatestLaws.com Mobile App