Sahaj Ram Yadav vs State Of U.P.
2018 Latest Caselaw 1277 ALL

Citation : 2018 Latest Caselaw 1277 ALL
Judgement Date : 19 June, 2018

Allahabad High Court

Sahaj Ram Yadav vs State Of U.P. on 19 June, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- BAIL No. - 4399 of 2018
 

 
Applicant :- Sahaj Ram Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mata Prasad Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abdul Moin,J.

Affidavit filed today by Sri Shailesh Sachan, learned counsel for the complainant be taken on record.

On the request of the learned counsel for the applicant, list in the next week.

Order Date :- 19.6.2018

Rakesh

(Abdul Moin, J.)

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