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Anil Singh vs State Of U.P.
2018 Latest Caselaw 1250 ALL

Citation : 2018 Latest Caselaw 1250 ALL
Judgement Date : 5 June, 2018

Allahabad High Court
Anil Singh vs State Of U.P. on 5 June, 2018
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21290 of 2018
 

 
Applicant :- Anil Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Kant Yadav,Firdos Ahmad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

As prayed by learned counsel for the applicant, list before the appropriate Bench.

Order Date :- 5.6.2018

M/A.

 

 

 
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