Ram Pramod Lodh vs State Of U.P.
2018 Latest Caselaw 1242 ALL

Citation : 2018 Latest Caselaw 1242 ALL
Judgement Date : 1 June, 2018

Allahabad High Court

Ram Pramod Lodh vs State Of U.P. on 1 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 1568 of 2016
 
Appellant :- Ram Pramod Lodh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kuldeep Kumar Awasthi,Azmi Yousuf
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Kuldeep Kumar Awasthi, learned counsel for the appellant is reported to be ill, the case is adjourned for today.

List in the second week of June, 2018.

Order Date :- 1.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App