Sanjay Yadav vs State Of U.P.
2018 Latest Caselaw 1240 ALL

Citation : 2018 Latest Caselaw 1240 ALL
Judgement Date : 1 June, 2018

Allahabad High Court

Sanjay Yadav vs State Of U.P. on 1 June, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- CRIMINAL APPEAL No. - 2231 of 2017
 
Appellant :- Sanjay Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Srees Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the appellant, list/ put up on 05.06.2018 for hearing.

Order Date :- 1.6.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App