Land Management Committee Thru' ... vs State Of U.P. And 2 Others
2018 Latest Caselaw 1800 ALL

Citation : 2018 Latest Caselaw 1800 ALL
Judgement Date : 31 July, 2018

Allahabad High Court

Land Management Committee Thru' ... vs State Of U.P. And 2 Others on 31 July, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 39714 of 2017
 

 
Petitioner :- Land Management Committee Thru' Chairman/Pradhan Seema
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Yadav
 
Counsel for Respondent :- C.S.C.,Santosh Kumar Upadhyay,Vinod Kumar Upadhyay
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. Sri Rajesh Yadav, learned counsel for petitioner has absented himself. Sri Vinod Kumar Upadhyay, learned counsel for the respondent is present.

Petition is accordingly dismissed for want of prosecution.

Interim order, if any, stands vacated.

Further Order

On oral request, the aforesaid order is recalled.

List on 8.8.2018.

Order Date :- 31.7.2018

Mukesh

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