Waqil And Others vs State Of U.P.
2018 Latest Caselaw 1799 ALL

Citation : 2018 Latest Caselaw 1799 ALL
Judgement Date : 31 July, 2018

Allahabad High Court

Waqil And Others vs State Of U.P. on 31 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 505 of 2011
 

 
Appellant :- Waqil And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Abhay Krishna Agrawal,Mohd. Aslam Ansari,Shailendra Awasthi,Vikrant Pandey
 
Counsel for Respondent :- Govt. Advocate,Anil Kumar Shukla
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Sarvajeet Kumar, learned counsel for the appellants and the learned A.G.A.

The arguments could not conclude today.

Put up day after tomorrow i.e. 2.8.2018.

Order Date :- 31.7.2018

Masarrat

Download the LatestLaws.com Mobile App