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Suraj Pal vs State Of U.P.
2018 Latest Caselaw 1753 ALL

Citation : 2018 Latest Caselaw 1753 ALL
Judgement Date : 27 July, 2018

Allahabad High Court
Suraj Pal vs State Of U.P. on 27 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 170 of 2005
 
Revisionist :- Suraj Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rajendra Jaiswal,Amit Chaudhary,Farooq Ayoob,Nakul Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the revisionist and the learned Additional Government Advocate.

List in the week commencing 06.08.2018.

Order Date :- 27.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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