Amrish @ Babu And Anr. vs State Of U.P.
2018 Latest Caselaw 1745 ALL

Citation : 2018 Latest Caselaw 1745 ALL
Judgement Date : 27 July, 2018

Allahabad High Court

Amrish @ Babu And Anr. vs State Of U.P. on 27 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 912 of 2011
 

 
Appellant :- Amrish @ Babu And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- C.P. Singh,A.C. Srivastava,Apul Misra,Brijesh Sahai,Gaurav Kakkar,Neeraj Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Bhavya Sahay, learned counsel for the appellant no. 2 and Sri Gaurav Kakkar, learned counsel for the appellant no. 1. Learned A.G.A. to continue with his arguments.

Put up on Tuesday i.e. 31.7.2018.

Order Date :- 27.7.2018

Masarrat

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