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M/S Manoj Kumar Singh Thru. Prop. ... vs State Of U.P. Thru. Prin. Secy., ...
2018 Latest Caselaw 1721 ALL

Citation : 2018 Latest Caselaw 1721 ALL
Judgement Date : 26 July, 2018

Allahabad High Court
M/S Manoj Kumar Singh Thru. Prop. ... vs State Of U.P. Thru. Prin. Secy., ... on 26 July, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 1778 of 2015
 
Petitioner :- M/S Manoj Kumar Singh Thru. Prop. Manoj Kumar Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy., Deptt. Of Housing & 3 Ors.
 
Counsel for Petitioner :- A.P. Singh
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

As prayed, list again in the next cause list.

Order Date :- 26.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]      [Vikram Nath,J.]

 

 

 
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