M/S Plywood Products Thru. Its ... vs Addl. District Magistrate (Land ...
2018 Latest Caselaw 1675 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 16852 of 2017
 
Petitioner :- M/S Plywood Products Thru. Its Partner Abid Zafar
 
Respondent :- Addl. District Magistrate (Land Acquisition) & Ors.
 
Counsel for Petitioner :- Anil Kumar Gupta,Ruchi Gupta
 
Counsel for Respondent :- C.S.C.,A.S.G.,Samidha,Shankar Lal Sharma
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Prashun Srivastava, Advocate states that he has already filed impleadment application in this case on 14.09.2017, but the said application is not on record.

Office is directed to trace out the same and place it on record.

Sri Siddharth Dhaon, learned Additional Chief Standing Counsel representing the State-respondents prays for and is granted ten days' further time to file the counter affidavit.

List immediately after ten days.

When the case is next listed, name of Sri Prashun Srivastava, Advocate be also printed in the cause list from the side of the respondents.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]     [Vikram Nath,J]