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Qazi Mohammad Ateeq vs Asst. General Manager Union Bank ...
2018 Latest Caselaw 1674 ALL

Citation : 2018 Latest Caselaw 1674 ALL
Judgement Date : 23 July, 2018

Allahabad High Court
Qazi Mohammad Ateeq vs Asst. General Manager Union Bank ... on 23 July, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SERVICE BENCH No. - 1464 of 2012
 
Petitioner :- Qazi Mohammad Ateeq
 
Respondent :- Asst. General Manager Union Bank Of India Regional Office Lk
 
Counsel for Petitioner :- Waseeq Uddin Ahmed,Santosh Kumar Misra
 
Counsel for Respondent :- Chandrashekhar Sinha,Mohd.Altaf Mansoor
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

This matter was assigned to this Bench vide order dated 06.09.2017.  The regular Bench is available. 

The matter is released from this Bench and may be listed before the regular Bench in the next cause list.  It is made clear that this matter shall not be treated as tied-up or part heard with this Bench.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]    [Vikram Nath,J.]

 

 

 
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