Ram Sewak Diwakar vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1672 ALL

Citation : 2018 Latest Caselaw 1672 ALL
Judgement Date : 23 July, 2018

Allahabad High Court

Ram Sewak Diwakar vs State Of U.P. Thru. Prin. Secy. ... on 23 July, 2018

Bench: Vikram Nath, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SERVICE BENCH No. - 12114 of 2017
 
Petitioner :- Ram Sewak Diwakar
 
Respondent :- State Of U.P. Thru. Prin. Secy. Deptt. Of Housing & Urban Pl
 
Counsel for Petitioner :- Samta Rao,Siddharth Rao Anand,Surya Bali,Vishwajit Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

This matter was assigned to this Bench vide order dated 06.09.2017. The regular Bench is available.

The matter is released from this Bench and may be listed before the regular Bench in the next cause list. It is made clear that this matter shall not be treated as tied-up or part heard with this Bench.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

Download the LatestLaws.com Mobile App