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Union Of India Thru. Secy. ... vs State Of U.P. Thru. Secy. Infra. & ...
2018 Latest Caselaw 1669 ALL

Citation : 2018 Latest Caselaw 1669 ALL
Judgement Date : 23 July, 2018

Allahabad High Court
Union Of India Thru. Secy. ... vs State Of U.P. Thru. Secy. Infra. & ... on 23 July, 2018
Bench: Vikram Nath, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- LAND ACQUISITION No. - 12776 of 2018
 
Petitioner :- Union Of India Thru. Secy. Ministry Of Home Affairs & Ors.
 
Respondent :- State Of U.P. Thru. Secy. Infra. & Industrial Devt. & Ors.
 
Counsel for Petitioner :- Surya Bhan Pandey,Anadi Krishna Sinha
 
Counsel for Respondent :- C.S.C.,Mata Prasad Yadav,Sanjeev Kumar
 

 
Hon'ble Vikram Nath,J.

Hon'ble Rajesh Singh Chauhan,J.

Sri Anadi Krishna Sinha, learned counsel for the petitioners prays for and is allowed ten days' time to file the supplementary affidavit.

List after ten days.

Order Date :- 23.7.2018

Suresh/

[Rajesh Singh Chauhan,J.] [Vikram Nath,J.]

 

 

 
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