Anil Kumar vs The State Of U.P.
2018 Latest Caselaw 1646 ALL

Citation : 2018 Latest Caselaw 1646 ALL
Judgement Date : 21 July, 2018

Allahabad High Court

Anil Kumar vs The State Of U.P. on 21 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL APPEAL No. - 624 of 1999
 
Appellant :- Anil Kumar
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- A.M.Faridi
 
Counsel for Respondent :- Government Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the appellant to press this appeal, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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