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Indra Kumar Pandey vs Ram Bihari & 2 Ors.
2018 Latest Caselaw 1642 ALL

Citation : 2018 Latest Caselaw 1642 ALL
Judgement Date : 21 July, 2018

Allahabad High Court
Indra Kumar Pandey vs Ram Bihari & 2 Ors. on 21 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 208 of 2006
 
Revisionist :- Indra Kumar Pandey
 
Opposite Party :- Ram Bihari & 2 Ors.
 
Counsel for Revisionist :- Z.Jilani
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Heard Ms. Rafat Farooqui, Advocate holding brief of Sri Zafaryab Jilani, learned counsel for the revisionist and the learned Additional Government Advocate.

Pursuant to the order dated 22.08.2017, the notices have been sent and as per office report dated 19.07.2018, the report of the Chief Judicial Magistrate concerned is still awaited.

List in the next cause list.

It is expected that the report of the Chief Judicial Magistrate concerned shall be filed by the next date of listing. Office to proceed accordingly.

Order Date :- 21.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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