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Amresh Patel vs District Judge Sitapur And ...
2018 Latest Caselaw 1598 ALL

Citation : 2018 Latest Caselaw 1598 ALL
Judgement Date : 19 July, 2018

Allahabad High Court
Amresh Patel vs District Judge Sitapur And ... on 19 July, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 11315 of 2017
 
Petitioner :- Amresh Patel
 
Respondent :- District Judge Sitapur And Another
 
Counsel for Petitioner :- Abhaya Kumar Dixit
 
Counsel for Respondent :- U.N. Mishra,Gaurav Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Abhay Kumar Dixit, learned counsel for the petitioner and Ms. Meghna Tandon, Advocate holding brief of Sri Gaurav Mehrotra, learned counsel for the opposite parties.

The submission of learned counsel for the petitioner is that the statutory appeal of the petitioner is pending before the Registrar General of this Court at Allahabad with effect from 24.09.2014, which is contained as Annexure No.3 to the writ petition, and no decision has been taken by the Appellate Authority till date.

On being asked about the status of the appeal, learned counsel for the opposite parties prays for and is granted a week's time to seek instructions in the matter.

However, it is expected that if the appeal of the petitioner is pending with effect from 24.09.2014 and the same has been filed strictly in accordance with law and as per the provisions of law, it should have been decided finally at the earliest.

List this case on 02.08.2018.

Order Date :- 19.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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