Rajesh Manjhi vs State Of U.P.
2018 Latest Caselaw 1582 ALL

Citation : 2018 Latest Caselaw 1582 ALL
Judgement Date : 18 July, 2018

Allahabad High Court

Rajesh Manjhi vs State Of U.P. on 18 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CAPITAL CASES No. - 5917 of 2017
 

 
Appellant :- Rajesh Manjhi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Birendra Prasad Maurya
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Chetan Chatterjee on the merits of the appeal. He proposes to conclude his submissions on the issue of sentence tomorrow.

Put up tomorrow.

Order Date :- 18.7.2018

Masarrat

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