Bhupendra Singh And 6 Ors. vs State Of U.P. Thru ...
2018 Latest Caselaw 1580 ALL

Citation : 2018 Latest Caselaw 1580 ALL
Judgement Date : 18 July, 2018

Allahabad High Court

Bhupendra Singh And 6 Ors. vs State Of U.P. Thru ... on 18 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1855 of 2017
 
Petitioner :- Bhupendra Singh And 6 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Medical & Health Services & Ors
 
Counsel for Petitioner :- Vijay Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Additional Chief Standing Counsel prays for and is granted two weeks' further time and no more to file the supplementary counter affidavit rebutting the contents of the rejoinder affidavit in terms of earlier order of this Court dated 05.02.2018.

List this case in the week commencing 06.08.2018.

Order Date :- 18.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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