Citation : 2018 Latest Caselaw 1517 ALL
Judgement Date : 13 July, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 (C.M. Application No.63705 of 2018) In Re:- Case :- SERVICE SINGLE No. - 13555 of 2018 Petitioner :- Shyam Sunder Pramanick Respondent :- State Of U.P. Thru. Prin. Secy. Higher Edu. And Ors. Counsel for Petitioner :- Sudhir Kumar Misra Counsel for Respondent :- C.S.C.,Sanjay Misra Hon'ble Rajesh Singh Chauhan,J.
Sri Sanjay Misra, learned counsel for the opposite party Nos.5 and 6 has filed application for recall of order dated 14.05.2018.
Learned counsel for the petitioner, Sri Sudhir Kumar Misra, prays for and is granted a week's time to file objection against the said application.
List this case on 27.07.2018.
Order Date :- 13.7.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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