Ram Lal And 2 Ors. vs The State Of U.P.& Another.
2018 Latest Caselaw 1502 ALL

Citation : 2018 Latest Caselaw 1502 ALL
Judgement Date : 12 July, 2018

Allahabad High Court

Ram Lal And 2 Ors. vs The State Of U.P.& Another. on 12 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CRIMINAL REVISION No. - 512 of 2004
 

 
Revisionist :- Ram Lal And 2 Ors.
 
Opposite Party :- The State Of U.P.& Another.
 
Counsel for Revisionist :- Nagendra Mohan,Rajesh Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate,K.P. Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Learned Additional Government Advocate is present.

Learned counsel for the revisionist, Sri Rajesh Kumar Pandey, has sent illness slip for adjournment of the case.

List again in the week commencing 23.07.2018.

Since this is a criminal revision of the year 2004, therefore, it shall not be adjourned on the next date.

Learned counsel for the respective parties shall come prepare with the case on the next date.

Order Date :- 12.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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