Satya Virt vs State Of U.P. Thru. Prin. Secy. ...
2018 Latest Caselaw 1493 ALL

Citation : 2018 Latest Caselaw 1493 ALL
Judgement Date : 12 July, 2018

Allahabad High Court

Satya Virt vs State Of U.P. Thru. Prin. Secy. ... on 12 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
(C.M. Application No.72387 of 2018)
 
In Re:-
 

 
Case :- SERVICE SINGLE No. - 17205 of 2018
 

 
Petitioner :- Satya Virt
 
Respondent :- State Of U.P. Thru. Prin. Secy. Cooperative And Anr.
 
Counsel for Petitioner :- Daya Shankar Yadav,Sanjiv Kumar Singh
 
Counsel for Respondent :- C.S.C.,Rakesh Kumar Chaudhary
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard on the application for correction in the order dated 31.05.2018.

On due consideration, the application is allowed.

In the last paragraph of order dated 31.05.2018, the date 19.06.2018 be read as 19.06.2013.

Order is corrected accordingly.

Order Date :- 12.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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