Umesh Kumar Chauhan & 5 Ors. vs State Of U.P. Through Prin. Secy. ...
2018 Latest Caselaw 1474 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4764 of 2015
 
Petitioner :- Umesh Kumar Chauhan & 5 Ors.
 
Respondent :- State Of U.P. Through Prin. Secy. Medical Edu. & Ayush Lko.
 
Counsel for Petitioner :- Pramod Kumar Shukla,Ashish Kumar Mishra,Gulam Waris,Sarvesh Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

This is a bunch of writ petitions and the learned Additional Chief Standing Counsel has submitted that some more counsel are there to argue the matter, therefore, this matter may be adjourned for today.

This matter pertains to the year 2015 and the pleadings have already been exchanged, therefore, this matter should be heard finally at the earliest.

On the request of learned Additional Chief Standing Counsel, list again in the week commencing 16.07.2018 for peremptory hearing.

On the next date of listing, the Writ Petition No.2472 (S/S) of 2013 shall be listed along with this bunch of writ petitions.

Order Date :- 10.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]