Kaushal Kumar vs State Of U.P. Thru ...
2018 Latest Caselaw 1472 ALL

Citation : 2018 Latest Caselaw 1472 ALL
Judgement Date : 10 July, 2018

Allahabad High Court

Kaushal Kumar vs State Of U.P. Thru ... on 10 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 24221 of 2016
 
Petitioner :- Kaushal Kumar
 
Respondent :- State Of U.P. Thru Prin.Secy.Deptt.Of Revenue Govt.Of Up&Ors
 
Counsel for Petitioner :- Vidhu Bhushan Kalia,Rajat Rajan Singh
 
Counsel for Respondent :- C.S.C.,Abhishek Mishra,Subhash Chandra Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Rajat Rajan Singh, learned counsel for the petitioner has filed rejoinder affidavit to the supplementary counter affidavit today in the Court, the same is taken on record.

List in the next cause list.

Order Date :- 10.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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