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Chanakyapuri Co Operative ... vs State Of U.P. And 3 Others
2018 Latest Caselaw 1452 ALL

Citation : 2018 Latest Caselaw 1452 ALL
Judgement Date : 9 July, 2018

Allahabad High Court
Chanakyapuri Co Operative ... vs State Of U.P. And 3 Others on 9 July, 2018
Bench: Ramesh Sinha, Dinesh Kumar Singh-I



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17832 of 2018
 

 
Petitioner :- Chanakyapuri Co Operative Housing Society And 6 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava,Alka Srivastava,Sri V.P. Srivastava (Sr. Adv.)
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Dinesh Kumar Singh-I,J.

Sri Santosh Kumar Srivastava, learned counsel for the petitioner states that Sri. V.P. Srivastava, learned Senior Advocate shall argue the present case but due to some personal work he has not come to Court today and prays that the matter may be taken up day after tomorrow.

Put up day after tomorrow i.e. on 11.07.2018.

(Dinesh Kumar Singh-I, J.) (Ramesh Sinha, J.)

Order Date :- 9.7.2018

AU

 

 

 
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