Rajendra Singh vs State Of U.P. And Others
2018 Latest Caselaw 1407 ALL

Citation : 2018 Latest Caselaw 1407 ALL
Judgement Date : 6 July, 2018

Allahabad High Court

Rajendra Singh vs State Of U.P. And Others on 6 July, 2018

Bench: Sudhir Agarwal, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 539 of 2013
 

 
Appellant :- Rajendra Singh
 
Respondent :- State of U.P. and others
 
Counsel for Appellant :- Y.S. Bohra
 
Counsel for Respondent :- C.S.C., Kunal Ravi Singh, Manjari Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shashi Kant,J.

Allowed.

See order of date passed in First Appeal No. 765 of 2012.

Order Date :- 6.7.2018

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