Rubi Bano And Another vs State Of U.P. Thru. Secy. Home & ...
2018 Latest Caselaw 1345 ALL

Citation : 2018 Latest Caselaw 1345 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Rubi Bano And Another vs State Of U.P. Thru. Secy. Home & ... on 3 July, 2018

Bench: Ajai Lamba, Sanjay Harkauli




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 1473 of 2018
 

 
Petitioner :- Rubi Bano And Another
 
Respondent :- State Of U.P. Thru. Secy. Home & Ors.
 
Counsel for Petitioner :- Vinay Misra
 
Counsel for Respondent :- Govt. Advocate,Ajeet Kumar Singh,Pradeep Kumar Tripathi
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Sanjay Harkauli,J.

(C.M.Application No.65009 of 2018).

None has appeared to prosecute the application under Section 340 Cr.P.C.

Application is dismissed for want of prosecution.

Order Date :- 3.7.2018

Shukla

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