Pramod Kumar Awasthi vs State Of U.P. Thru ...
2018 Latest Caselaw 1339 ALL

Citation : 2018 Latest Caselaw 1339 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Pramod Kumar Awasthi vs State Of U.P. Thru ... on 3 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2725 of 2018
 
Petitioner :- Pramod Kumar Awasthi
 
Respondent :- State Of U.P. Thru Prin.Secy.Rural Engineering Deptt. & Ors.
 
Counsel for Petitioner :- Birendra Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner prays for and is granted one week's time to file the rejoinder affidavit.

List in the week commencing 16.07.2018.

Interim order, if any, to continue till the next date of listing.

Order Date :- 3.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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