Ashok Shukla vs State Of U.P Thru Prin Secy Home ...
2018 Latest Caselaw 1337 ALL

Citation : 2018 Latest Caselaw 1337 ALL
Judgement Date : 3 July, 2018

Allahabad High Court

Ashok Shukla vs State Of U.P Thru Prin Secy Home ... on 3 July, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 5032 of 2018
 
Petitioner :- Ashok Shukla
 
Respondent :- State Of U.P Thru Prin Secy Home Civil Sectt.Lucknow & Ors.
 
Counsel for Petitioner :- Ramesh Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Rajesh Singh Chauhan,J.

List has been revised.

None appears on behalf of the petitioner to press this writ petition.

List against.

Order Date :- 3.7.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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