Alimullah & 4 Others vs State Of U.P.
2018 Latest Caselaw 1326 ALL

Citation : 2018 Latest Caselaw 1326 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Alimullah & 4 Others vs State Of U.P. on 2 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 3697 of 2016
 

 
Appellant :- Alimullah & 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Akhilanand Mishra,Raj Kumar Mishra
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

It is reported that this file has been sent for preparation of paper books but the same is under preparation and has not been prepared till date.

Let the matter be listed after three weeks during which period office may get paper books prepared as directed by the Court vide order dated 18.4.2018.

Order Date :- 2.7.2018

Gss

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