Prempal & Others vs State Of U.P.
2018 Latest Caselaw 1324 ALL

Citation : 2018 Latest Caselaw 1324 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Prempal & Others vs State Of U.P. on 2 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 7177 of 2011
 

 
Appellant :- Prempal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.D. Tiwari,Akhilanand Mishra,Arvind Singh,Ashwini Kumar Awasthi,B.K.Singh Raghuvanshi,I.K. Chaturvedi,Manish Tiwary
 
Counsel for Respondent :- Govt. Advocate,Amit Singh Chauhan
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Mr. Dixit holding brief of Sri Manish Tiwary, Advocate prays for an adjournment.

List in the next cause list.

Order Date :- 2.7.2018

Masarrat

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