Kiran Pal vs State Of U.P.
2018 Latest Caselaw 1321 ALL

Citation : 2018 Latest Caselaw 1321 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Kiran Pal vs State Of U.P. on 2 July, 2018

Bench: Amreshwar Pratap Sahi, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL APPEAL No. - 5717 of 2013
 

 
Appellant :- Kiran Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mithilesh Kr. Gupta,Pawan Singh Pundir,Rajeev Sawhney
 
Counsel for Respondent :- Govt. Advocate,Ashish Jaiswal
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Bachchoo Lal,J.

Heard Sri Pawan Singh Pundir, learned counsel for the appellant and learned A.G.A. for the State.

Put up day after tomorrow i.e. 4.7.2018.

Order Date :- 2.7.2018

Gss

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