Kusuma Devi vs State Of U.P. Thru Secy.Mahila ...
2018 Latest Caselaw 1310 ALL

Citation : 2018 Latest Caselaw 1310 ALL
Judgement Date : 2 July, 2018

Allahabad High Court

Kusuma Devi vs State Of U.P. Thru Secy.Mahila ... on 2 July, 2018

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- SERVICE SINGLE No. - 17271 of 2017
 

 
Petitioner :- Kusuma Devi
 
Respondent :- State Of U.P. Thru Secy.Mahila Evam Bal Vikas Pustahar &Ors.
 
Counsel for Petitioner :- Pankaj Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abdul Moin,J.

List after two weeks.

Interim order granted earlier to continue till the next date of listing.

Order Date :- 2.7.2018

Rakesh

(Abdul Moin, J.)

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