Mukesh vs State Of U.P. And Another
2018 Latest Caselaw 4528 ALL

Citation : 2018 Latest Caselaw 4528 ALL
Judgement Date : 21 December, 2018

Allahabad High Court

Mukesh vs State Of U.P. And Another on 21 December, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 2502 of 2018
 

 
Applicant :- Mukesh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sanjay Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri R.S. Maurya holding brief of Sri Sanjay Kumar Dubey, learned counsel for the applicant, put up on 14.1.2019 as fresh before appropriate bench.

Order Date :- 21.12.2018

Masarrat

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