Cheddu vs State Of U.P.
2018 Latest Caselaw 4473 ALL

Citation : 2018 Latest Caselaw 4473 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Cheddu vs State Of U.P. on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 663 of 2015
 

 
Appellant :- Cheddu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shailendra Kumar Singh,Mohd. Tabrez Iqbal,Vinod Kumar
 
Counsel for Respondent :- Govt. Advocate,Anita Singh,Suman Lata
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

As prayed by learned counsel for appellant, list in the third week of January, 2019.

In the meantime, the office will ensure that lower Court record will be available on the next date of listing, by sending requisition.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

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