Ajay Kumar vs State Of U.P.
2018 Latest Caselaw 4472 ALL

Citation : 2018 Latest Caselaw 4472 ALL
Judgement Date : 19 December, 2018

Allahabad High Court

Ajay Kumar vs State Of U.P. on 19 December, 2018

Bench: Anil Kumar, Mohd. Faiz Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 9 of 2016
 

 
Appellant :- Ajay Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Neeta Singh Chandel,Piyush Kumar Singh,Prabha Shankar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Anil Kumar,J.

Hon'ble Mohd. Faiz Alam Khan,J.

On the request of learned counsel for the appellant, the case is adjourned.

List in the month of February, 2019.

(Mohd. Faiz Alam Khan,J.) (Anil Kumar,J.)

Order Date :- 19.12.2018

Praveen

Download the LatestLaws.com Mobile App